Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 16 in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974 16. Interpretation. - If any question arises relating to interpretation of these rules, it shall be referred to Government in Home Department for decision.Appendix-I
