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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1) in Tamil Nadu Music and Fine Arts University Act, 2013

(1)The Finance Committee shall consist of the following members, namely : -
(a)The Vice-Chancellor;
(b)The Secretary to Government in-charge of Finance Department;
(c)The Secretary to Government in-charge of Culture;
(d)The Commissioner of Art and Culture;
(e)One member nominated by the Syndicate from among its members;