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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(e) in Telecom Commercial Communications Customer Preference Regulations, 2018

(e)"Auto Dialer Call" means a call which is initiated automatically by an equipment, in accordance to a stored and/ or programmable instruction(s), to a telephone number(s), already stored or a list auto generated by the software, and once the call has been answered, equipment
(i)either plays a recorded message; or
(ii)connects the call to a live person;