Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Bihar - Subsection Section 22(1) in The Bihar Civil Court Staff (Class III and Class IV) Rules, 2009 (1)A candidate shall not be promoted to the higher scale in service unless he qualifies in the examination as prescribed by the High Court.
