Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Orissa High Court

Biraja Women Self Help Group vs State Of Odisha And Others .... Opp. ... on 16 July, 2021

Author: Biswajit Mohanty

Bench: Biswajit Mohanty

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C) No.19492 of 2021


               Biraja Women Self Help Group              ....             Petitioner

                                        Mr. Susanta Kumar Dash,
                                        Advocate
                                             -versus-
               State of Odisha and others                ....         Opp. Parties
                                        Mr. A.K. Sharma,
                                        Additional Government Advocate,




                                  CORAM:
                              JUSTICE BISWAJIT MOHANTY
Order No.                                    ORDER
                                            16.07.2021

02. This matter is taken up through video conferencing mode.

As requested by Mr. Sharma, learned Additional Government Advocate, list this matter on 19.07.2021.

Learned counsel for the petitioner undertakes to file a corrected copy of the Page-3 of the writ petition in course of the day.

Jagabandhu ( Biswajit Mohanty ) Judge Page 1 of 1