Orissa High Court
Biraja Women Self Help Group vs State Of Odisha And Others .... Opp. ... on 16 July, 2021
Author: Biswajit Mohanty
Bench: Biswajit Mohanty
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.19492 of 2021
Biraja Women Self Help Group .... Petitioner
Mr. Susanta Kumar Dash,
Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. A.K. Sharma,
Additional Government Advocate,
CORAM:
JUSTICE BISWAJIT MOHANTY
Order No. ORDER
16.07.2021
02. This matter is taken up through video conferencing mode.
As requested by Mr. Sharma, learned Additional Government Advocate, list this matter on 19.07.2021.
Learned counsel for the petitioner undertakes to file a corrected copy of the Page-3 of the writ petition in course of the day.
Jagabandhu ( Biswajit Mohanty ) Judge Page 1 of 1