Section 24(1)(k) in Public Debt Rules, 1946

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(k) in Public Debt Rules, 1946

(k)renew sub-divide or consolidate a Government promissory note or notes in Form I provided the promissory note or notes has or have been receipted in Form XVII, XVIII, or XIX, as the case may be or

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Union of India - Subsection

Section 24(1)(k) in Public Debt Rules, 1946