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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 27(3)(b) in The Securities and Exchange Board Of India (Delisting of Equity Shares) Regulations, 2009

(b)the exit price offered to the public shareholders shall not be less than the price arrived at in consultation with the merchant banker;