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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6)(C) in The Information Technology (Recognition of Foreign Certifying Authorities Operating under a Regulatory Authority) Regulations, 2013

(C)Validity of recognition. - (1) A recognition granted under regulation 3(A) shall remain valid unless suspended or revoked, as the case may be, under regulation 3(E).