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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(12) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

(12)The Vice-Chancellor shall have the power to send members of the staff for training or for a course ofinstruction or to attend any conference or symposium or workshop within India or abroad and pay the registrationfees and sanction expenditure of the concerned staff:> Provided that his own travel outside India for any of the above purposes/ official duty would have tobe sanctioned by the Chancellor before the journey:> Provided that Vice Chancellor can approve his own travels within India for the same purposes.