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State of Jammu-Kashmir - Section

Section 17 in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

17. (a) Are any criminal proceedings pending against you before a Court in India ? If so, give name of court, case number, and offence_______________________________

(b)Have you been keeping links with any organization or association which is banned under any law on account of their activities which pose threat to national security or public order ?