Bombay High Court
Manohar Haribhau Durge vs Maharogi Seva Samiti, Anandvan, ... on 12 April, 2024
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7044 OF 2022
In
STAMP NO. OF
Manohar Haribhau Durge ....PETITIONER
V/S
Maharogi Seva Samiti, Anandvan, Warora, ....RESPONDENT
Chandrapur Thr. Secretary And Ors.
N.S. WARULKAR for Petitioner (FOR R 4) for Respondent CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE ABHAY J. MANTRI, JJ DATE : 12th April, 2024 P.C. :
By consent, S.O. one weeks.
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