Section 19C(1) in The Tamil Nadu Borstal Schools Act, 1925

[Cites 0, Cited by 0] [Section 19C] [Entire Act]

(1)The inmates of a Borstal School shall be divided by the Superintendent according to their industry and good conduct into four grades, namely. -

(i)the penal grade,

(ii)the ordinary grade,

(iii)the star grade,

(iv)the special star grade.

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