Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(5) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(5)Any exemption which is granted by Government may be withdrawn by the Government by notification.