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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1) in The West Bengal Comprehensive Area Development Act, 1974

(1)Notwithstanding anything contained in section 22, there shall be one or more Dharmagolas to be set up by the Project Director in such manner as may be provided by regulations in which shall be stored all items of agricultural production received from the cultivators as voluntary contribution together with all other receipts referred to in section 24.