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Union of India - Section

Section 34 in The Post Office Savings Certificates Rules, 1960

34. Rectification of mistakes.

- (i) The Director General, Posts or (ii) The Postmasters General or Heads of Postal Divisions in their respective jurisdictions, may either suo moto or upon an application by any person interested in any certificate issued in pursuance of these rules, rectify any clerical or arithmetical mistake with respect to that certificate, provided that it does not involve any financial loss to the Government or to any such person.