Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(xii) in The Gujarat Agricultural Produce Markets Act, 1963

(xii)[ "Managing Director" means the Managing Director of the Gujarat State Agricultural Marketing Board appointed under section 341; [Substituted by Gujarat 17 of 2007, dated 1st May 2007 (w.e.f. 02-07-2007).]