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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(d) in All India Council for Technical Education (Redressal of Grievance of Students) Regulations, 2019

(d)"Technical Education" means programs of education as defined under section 2(g) of the All India Council for Technical Education, Act, 1987;