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[Cites 0, Cited by 0] [Section 243P(2)] [Section 243P] [Entire Act]

Greater Bengaluru City Corporation -

Section 243P(2)(b) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(b)such number of representatives of,-
(i)the Government of India and the State Government as may be determined