Section 2(i) in The West Bengal Schools (Control of Expenditure) Act, 2005
(i)"notification" means notification published in the Official Gazette;(ia)[ "pay" means the amount drawn monthly by a Teacher or a nonteaching staff as- [Inserted by West Bengal Act No. 20 of 2016, dated 2.2.2017.](i)the pay which has been sanctioned for a post held by him either in substantive or in officiating capacity, to which he is entitled by reason of his position in a school; and(ii)the grade pay according to category as assigned by the State Government from time to time, if any.]
