Section 87A(3)(ii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(ii)a statement showing the boards, councils, committees and other bodies, by whatever name called, constituted for the purpose of exercising the functions of the Council or rendering advise to it, whether or not the meetings of those boards, councils, committees and other bodies are open to the public or the minutes of such meetings are accessible to the public;