Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Meghalaya - Section

Section 8 in Meghalaya Excise (Amendment) Act, 1974

8. Amendment of Section 42 of the principal Act.

- In Section 42 of the principal Act, in sub-section (2) between the words "Excise Officer" and "when" the words "or any other officer or person", shall be inserted.