Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 6 in The Haryana Canal and Drainage Rules, 1976

6. Alteration in outlet [Section 17].

- No alteration in outlet shall be carried out during the period from the 11th May to the 30th September and from the 16th November to the 31st March without obtaining the prior approval of the Chief Canal Officer :Provided that in cases involving increase in size of outlet, or alterations sanctioned at the request of all the irrigators, alteration may be made at any time.