Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Chattisgarh - Subsection Section 15(1) in Chhattisgarh Auxiliary Armed Police Force Act, 2011 (1)The State Government may, by notification to be published in Official Gazette, make rules for carrying out the purposes of and to give effect to this Act.
