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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Madhya Pradesh - Subsection

Section 92(1)(iv) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(iv)due regard shall always be had, so far as may be compatible with the exigencies of the purpose for which the entry is made to the social and religious usages of the occupants of the premises entered.