Section 23(1)(vii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

(vii)to recommend the number of Joint Secretaries and Assistant Secretaries to be appointed by the Government under sub-section (10) of section 9;

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