Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(d) in Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997 (d)repeal of all laws and orders whichever in existence on the appointed day governing or in any manner concerning the affairs of the said Institute.
