Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(2) in Kerala State Handloom Weavers' Co-operative Society (Special ProviSions) Act, 1960 (2)"Malabar" means the Malabar district referred to in sub-section(2) of section of the States Reorgamsation Act, 1956 (Central Act 37 of 1956);
