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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(xiii) in Punjab General Sales Tax Rules, 1949

(xiii)the sale of goods, materials and other equipment to the Guru Gobind Singh Foundation, made after obtaining a certificate duly signed by an authorised representative by the Foundation to the effect that these goods, material and other equipment have been purchased for the bona fide purposes of the Foundation;