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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(vii) in Chandigarh Advertisement Control Order, 1954

(vii)"Structure" shall include a tramcar, omnibus and any other vehicle and any movable, board used primarily as an advertisement or an advertisement medium and also a post, pole, tree, bridge, embankment and road surface.