Himachal Pradesh High Court
Sandeep Kashyap vs . State Of H.P. And Ors. on 10 March, 2023
Bench: Sabina, Satyen Vaidya
Sandeep Kashyap Vs. State of H.P. and ors.
CWP No. 602 of 2023 .
10.03.2023 Present: Mr. Divya Raj Singh, Advocate, for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General, for the respondents /State.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 10.05.2023.
Interim order to continue (Sabina) Acting Chief Justice (Satyen Vaidya) Judge 10th March, 2023 (sushma) ::: Downloaded on - 10/03/2023 20:49:52 :::CIS Sandeep Kashyap Vs. State of H.P. and ors.
CWP No. 602 of 2023.
10.03.2023 Present: Mr. Divya Raj Singh, Advocate, for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General, for the respondents /State.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 10.05.2023.
Interim order to continue (Sabina) Acting Chief Justice (Satyen Vaidya) Judge 10th March, 2023 (sushma) ::: Downloaded on - 10/03/2023 20:49:52 :::CIS