Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Mangal Singh vs The State Of Madhya Pradesh on 22 April, 2022

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1537 of 2016 (MANGAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 22-04-2022 List the matter along with CRA No. 1497 of 2016.



                                  (SMT. ANJULI PALO)                              (PRAKASH CHANDRA GUPTA)
                                        JUDGE                                              JUDGE

                                DevS




Signature Not Verified
  SAN




Digitally signed by DEVESH K
SHRIVASTAVA
Date: 2022.04.23 15:36:22 IST