Madhya Pradesh High Court
Mangal Singh vs The State Of Madhya Pradesh on 22 April, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1537 of 2016 (MANGAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 22-04-2022 List the matter along with CRA No. 1497 of 2016.
(SMT. ANJULI PALO) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
DevS
Signature Not Verified
SAN
Digitally signed by DEVESH K
SHRIVASTAVA
Date: 2022.04.23 15:36:22 IST