Himachal Pradesh High Court
International Roerich Memorial Trust vs . Ms. Alena on 4 March, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
International Roerich Memorial Trust vs. Ms. Alena Adamkova .
RSA No. 45 of 2022.
04.03.2022 Present: Mr. H.S. Rangra, Advocate, for the appellant.
RSA No. 45 of 2022.
Issue notice to the respondent, returnable for 28th May, 2022. Steps be taken within one week from today.
CMP No. 1976 of 2022.
Notice in the aforesaid terms.
(Satyen Vaidya) Judge.
4th March, 2022.
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