Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

International Roerich Memorial Trust vs . Ms. Alena on 4 March, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

International Roerich Memorial Trust vs. Ms. Alena Adamkova .

RSA No. 45 of 2022.

04.03.2022 Present: Mr. H.S. Rangra, Advocate, for the appellant.

RSA No. 45 of 2022.

Issue notice to the respondent, returnable for 28th May, 2022. Steps be taken within one week from today.

CMP No. 1976 of 2022.

Notice in the aforesaid terms.

(Satyen Vaidya) Judge.

4th March, 2022.

(jai) ::: Downloaded on - 05/03/2022 20:11:25 :::CIS