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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(2)(b) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(b)Special Home:
(i)separate special homes for girls above the age of ten years and boys in the age groups of eleven years to fifteen years and sixteen years to eighteen years; and
(ii)classification and segregation of juveniles on the basis of age and nature of offences and their mental and physical status ;