Section 10(2)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 10(2)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(a)For the purposes of sub-section (1), the Chancellor shall appoint a Search Committee which shall consist of the following members, namely

(i)one member to be nominated by the Chancellor,

(ii)two members (not being persons connected with the University or with any affiliated college recOgnised institution or approved institution) out of whom one shall be a person nominated in the manner prescribed by the Statutes by the Executive Council and the Academic Council jointly and the other shall be a person nominated in the manner prescribed by the Statutes by the Vice-Chancellors of all the Universities established by law in the State of Gujarat;

(iii)one member to be nominated by the Chairperson of the University Grants Commission.

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State of Gujarat - Subsection

Section 10(2)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003