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State of Jammu-Kashmir - Section

Section 11 in The Jammu and Kashmir Representation of the People Act, 1957

11. Electoral roll for every constituency.

- For every constituency there shall be an electoral roll which shall be prepared in accordance with the provision of this Act under the superintendence, direction and control of the [Election Commission] [Substituted by Act XXVI of 1960 for 'Election Commissioner'.],