Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 10 in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985 10. [* * * *] [Clause 10 omitted vide Notification No. B.S. 63/XXIX-4-13-91, dated 8th December, 1992, published in U.P. Gazette (Extraordinary), Part 4, section (Kha), dated 8th December, 1992.]
