Delhi High Court - Orders
Ajay Bijani Through Attorney Sanjay ... vs M/S Splendor Landbase Pvt. Ltd on 1 September, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 780/2022 & I.A. 10550/2022
AJAY BIJANI THROUGH ATTORNEY
SANJAY DHAMIJA & ANR. ..... Petitioners
Through: Ms. Jyotika Kalra, Ms. Ayushi
Chugh and Mr. Piyush Malik,
Advocates [Enrolment Nos.
D/554/1990, D/2380/2017,
D/4820/2017, Mobile Nos.
9911335676, 9911100207].
versus
M/S SPLENDOR LANDBASE PVT. LTD. ..... Respondent
Through: Ms. Yashika Verma and Mr.
Sarthak Gupta, Advocates
[Enrolment No. D/3247/2017,
Mobile No. 8826615068].
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 01.09.2022
1. Ms. Yashika Verma, learned counsel, appears on behalf of Mr. Gaurav Puri, learned counsel for the respondent, and states that Mr. Puri is hospitalized.
2. At Ms. Verma's request, list on 19.09.2022.
3. Ms. Jyotika Kalra, learned counsel for the petitioners, submits that she has filed certain documents pursuant to the permission granted by the order dated 13.07.2022. However, the same are not on record. She is directed to co-ordinate with the Registry to have the said documents Signature Not Verified Digitally signed ARB.P.780/2022 Page 1 of 2 By:SHITU NAGPAL Signing Date:02.09.2022 12:30:31 placed on record.
4. In the event the respondent wishes to resist the appointment of an arbitrator, it may file a reply to the petition within two weeks positively.
5. List on 19.09.2022.
PRATEEK JALAN, J SEPTEMBER 1, 2022 'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed ARB.P.780/2022 Page 2 of 2 By:SHITU NAGPAL Signing Date:02.09.2022 12:30:31