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[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Uttarakhand - Subsection

Section 103(1)(d) in Uttarakhand Panchayati Raj Act, 2016

(d)Every meeting shall be held at the office of the Zila Panchayat or at some other convenient place within the boundaries of district of which notice has been duly given.