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Union of India - Section

Section 2 in The Use of low power devices or equipments for indoor applications in the 433 to 434 MHz frequency range (Exemption from Licensing Requirement) Rules, 2012

2. Definitions.

- In these rules, unless the context otherwise requires, words and expressions used in these rules and not defined, but defined in the Indian Telegraph Act, 1885 (13 of 1885); and the Indian Wireless Telegraphy Act, 1933 (17 of 1933) shall have the same meanings respectively assigned to them in those the Indian Telegraph Act, 1885 (13 of 1885); and the Indian Wireless Telegraphy Act, 1933 (17 of 1933).