Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of West Bengal - Subsection Section 107(i) in Police Regulations, Calcutta, 1968 (i)such officer shall reduce the report to writing and shall at the same time record the statement of the injured party, if .any, be available;
