Delhi High Court - Orders
Pt. Deendayal Upadhyay Smriti Sansthan vs Govt Of Nct Of Delhi & Others on 13 January, 2021
Bench: Vipin Sanghi, Rajnish Bhatnagar
$~S-1.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3379/2020
PT. DEENDAYAL UPADHYAY
SMRITI SANSTHAN ..... Petitioner
Through: Mr. Yogesh Pachauri, Advocate.
versus
GOVT OF NCT OF DELHI & OTHERS ..... Respondents
Through: Mr. Sanjoy Ghose and Ms. Urvi
Mohan, Advocate for GNCTD/
BOCW Board.
Mr. Chinmoy Pradip Sharma,
Mr.Kush Sharma, Mr. Varun Sharma
and Mr. Irfan Hasieb, Advocates for
respondent No. 6.
Mr. Shyel Trehan, Mr. Chirayu Jain
and Mr. Rohan Poddar, Advocates for
Intervenor/ NCC-CL.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 13.01.2021 The Hon'ble Division Bench could not assemble today as HMJ Rajnish Bhatnagar is on leave.
List on 22.01.2021.
BY ORDER COURT MASTER JANUARY 13, 2021 kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:20.01.2021 08:30