Supreme Court - Daily Orders
Suresh Kumar Kaushik vs State Of Nct Of Delhi on 16 April, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
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ITEM NO.51 COURT NO.11 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2135/2018
(Arising out of impugned final judgment and order dated 13-02-2018
in CRLA No. 93/2012 passed by the High Court Of Delhi At New Delhi)
SURESH KUMAR KAUSHIK Petitioner(s)
VERSUS
STATE OF NCT OF DELHI Respondent(s)
(IA 34446/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and 34447/2018-EXEMPTION FROM FILING O.T.)
WITH
SLP(Crl) No. 2502/2018 (II-C)
(IA No. 40417/2018-EXEMPTION FROM FILING O.T.)
SLP(Crl) No. 2141/2018 (II-C)
(IA No. 434730/2018-EXEMPTION FROM FILING O.T.)
Date : 16-04-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Rajiv Dutta, Adv.
Mr. Jinendra Jain, AOR
Mr. Ajay Jain, Adv.
Ms. Aastha Chopra, Adv.
Ms. Geeta Luthra, Sr. Adv.
Mr. F.K. Jha, Adv.
Mr. Gyan Prakash Srivastava, AOR
Mr. B.P. Sharma, Adv.
Mr. Krishna Kumar, Adv.
Ms. Nandani Gupta, Adv.
Dr. (Mrs.) Vipin Gupta, AOR
Signature Not Verified
For Respondent(s) Mr. Aman Lekhi, A.S.G.
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.04.17
11:28:34 IST
Reason: Mr. Sanjiv Das, Adv.
Mr. Surender Kumar Gupta, Adv.
Mr. Bharat Singh, Adv.
Mr. B. V. Balaram Das, AOR
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UPON hearing the counsel the Court made the following
O R D E R
Issue notice in S.L.P. (Crl.) No. 2502/2018.
List on Wednesday, the 2nd May, 2018.
Pleadings be completed in the meantime.
(SUSHIL KUMAR RAKHEJA) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER