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Supreme Court - Daily Orders

Suresh Kumar Kaushik vs State Of Nct Of Delhi on 16 April, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

                                                  1

       ITEM NO.51                         COURT NO.11                 SECTION II-C

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (Crl.)            No(s).    2135/2018

       (Arising out of impugned final judgment and order dated 13-02-2018
       in CRLA No. 93/2012 passed by the High Court Of Delhi At New Delhi)

       SURESH KUMAR KAUSHIK                                           Petitioner(s)

                                                 VERSUS

       STATE OF NCT OF DELHI                                          Respondent(s)

       (IA 34446/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
       and 34447/2018-EXEMPTION FROM FILING O.T.)

       WITH
       SLP(Crl) No. 2502/2018 (II-C)
       (IA No. 40417/2018-EXEMPTION FROM FILING O.T.)

       SLP(Crl) No. 2141/2018 (II-C)
       (IA No. 434730/2018-EXEMPTION FROM FILING O.T.)

       Date : 16-04-2018 These matters were called on for hearing today.

       CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE NAVIN SINHA


       For Petitioner(s)           Mr.   Rajiv Dutta, Adv.
                                   Mr.   Jinendra Jain, AOR
                                   Mr.   Ajay Jain, Adv.
                                   Ms.   Aastha Chopra, Adv.

                                   Ms. Geeta Luthra, Sr. Adv.
                                   Mr. F.K. Jha, Adv.
                                   Mr. Gyan Prakash Srivastava, AOR

                                   Mr. B.P. Sharma, Adv.
                                   Mr. Krishna Kumar, Adv.
                                   Ms. Nandani Gupta, Adv.
                                   Dr. (Mrs.) Vipin Gupta, AOR
Signature Not Verified


       For Respondent(s)           Mr.   Aman Lekhi, A.S.G.
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.04.17
11:28:34 IST
Reason:                            Mr.   Sanjiv Das, Adv.
                                   Mr.   Surender Kumar Gupta, Adv.
                                   Mr.   Bharat Singh, Adv.
                                   Mr.   B. V. Balaram Das, AOR
                                 2


          UPON hearing the counsel the Court made the following
                             O R D E R

Issue notice in S.L.P. (Crl.) No. 2502/2018.

List on Wednesday, the 2nd May, 2018.

Pleadings be completed in the meantime.

(SUSHIL KUMAR RAKHEJA) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER