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Chattisgarh High Court

Himanshu Pal @ Pankaj vs State Of Chhattisgahr 34 ... on 11 December, 2018

                             HIGH COURT OF CHHATTISGARH, BILASPUR
                                              MCRC No. 9678 of 2018
                              Himanshu Pal @ Pankaj Versus State Of Chhattisgahr



    1

11-12-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi