Section 33(1)(b) in Bihar Excise Act, 1915

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jharkhand - Subsection

Section 33(1)(b) in Bihar Excise Act, 1915

(b)in the case of shops not situated in any Municipality [or Corporation] [Inserted by Act 6 of 1985.] persons owning or occupying land, or residing, in the vicinity of the shop to which such proposal relates; or

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State of Jharkhand - Subsection

Section 33(1)(b) in Bihar Excise Act, 1915