Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(1) in Abhilashi University (Establishment And Regulation) Act, 2014

(1)The sponsoring body shall establish an Endowment Fund for the University with an amount of three crore rupees which shall be pledged to the Government.