Madhya Pradesh High Court
Manish Sharma vs Smt.Neetu Sharma on 25 July, 2014
1 Criminal Rev. No.977l2011 Manish Sharma Vs. Smt. Neetu Sharma 25/7/2014
None for the petitioner. In this view of the matter, this revision petition is hereby dismissed for want of prosecution. (D.K.Pa|iwa|) Judge msl-