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[Cites 0, Cited by 0] [Section 45A] [Entire Act]

Union of India - Subsection

Section 45A(1) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(1)A licencee seeking to destroy the drug shall apply to the Narcotics Commissioner in such form and manner as may be specified by the Narcotics Commissioner.