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[Cites 0, Cited by 0] [Section 140(1)] [Section 140] [Entire Act]

State of Mizoram - Subsection

Section 140(1)(e) in Mizoram Police Act, 2011

(e)will fully entering or remaining without sufficient cause in or upon any building belonging to the Government or land or ground attached thereto, or on any vehicle belonging to Government;;