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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1) in Motherhood University Act, 2014

(1)The University shall have the following powers; namely:-
(a)to provide for instructions in all disciplines pertaining to Technical education, Higher education, Medical and Dental education, Legal education, Aviation education, Social Sciences, General Sciences and other areas of education and to make provision for research and for the advancement and dissemination of knowledge;
(b)to carry out all such other activities as may be necessary or feasible in furtherance of the objects of the University;
(c)to hold examinations for, and to institute grant and confer degrees or other academic distinctions to, and on, persons, who: