Supreme Court - Daily Orders
The Commissioner Of Income Tax 10 vs M/S Ganesh Polychem Ltd Through It ... on 11 April, 2014
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ITEM NO.19 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)......../2014
CC 5513/2014
(From the judgement and order dated 19/03/2013 in ITA No.261/2013 of
The HIGH COURT OF BOMBAY)
CIT-10 Petitioner(s)
VERSUS
M/S GANESH POLYCHEM LTD Respondent(s)
WITH I.A.1 (C/delay in filing SLP,c/delay in refiling SLP and
office report)
Date: 11/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. S.K. Bagaria,ASG
Mr. S.A. Haseeb,Adv.
Ms. Sadhana Sandhu,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
To be notified for hearing after judgment in Civil Appeal No.8498 of 2013 is delivered.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar